JUDGEMENT
Sudhir Agarwal, J. -
(1.) In re:
Civil Misc. Delay Condonation Application no.319462 of 2010
Civil Misc. Substitution Application No.319464 of 2010
This is an application for substitution of legal heirs of respondents 4 to 13 along with delay condonation application.
(2.) Heard Mrs. Swati Agrawal, learned counsel for applicants and learned Standing Counsel for State-respondents.
(3.) It is stated that respondents 4 and 13 died issueless in the years 1989 and 1990 respectively; respondent 5 died in 1990, respondent 6 died in 2000, respondent 7 died in 1998, respondent 8 died in 1995, respondent 9 died in 2001, respondent 10 died in 2002, respondent 11 died in 1994 and respondent 12 died in 1992 but a composite substitution application alongwith delay condonation application has been filed on 29.10.2010.;
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