JUDGEMENT
Ajay Bhanot, J. -
(1.) Supplementary affidavit filed today be taken on record.
(2.) Heard Sri R.K. Ojha, learned Senior Counsel assisted by Sri Ashish Kumar Ojha, learned counsel for the petitioner, Sri Dhananjay Awasthi, learned counsel for the respondent CBSE Board and Sri Rajesh Kumar Singh, learned counsel holding brief of Sri Dilip Kumar Pandey, learned counsel for the respondent no. 1.
(3.) By order dated 01.11.2018 the respondent CBSE Board has withdrawn the provisional affiliation granted to the petitioner institution upto senior secondary level. Thus aggrieved by the disaffiliation the petitioner has assailed the said order in the instant writ petition.;
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