JUDGEMENT
Rajiv Joshi, J. -
(1.) Heard Sri Arvind Srivastava, learned counsel for the petitioner.
(2.) Nobody is present on behalf of the respondents, even in the revised call of daily cause list, although the name of Sri Brij Kumar Yadav, Advocate is shown in the daily cause list as counsel for the respondents.
(3.) No counter affidavit has been filed from the side of the respondents.;
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