JUDGEMENT
Saurabh Lavania, J. -
(1.) Heard Ms. Bulbul Godiyal, learned Senior Advocate assisted by Sri Ram Raj Ojha,learned Counsel for the petitioner and Sri Pradeep Kumar Singh, learned Additional Chief Standing Counsel for the respondents-State.
(2.) By means of the present writ petition the petitioner has challenged the order dated 28.6.2018, whereby the representation of the petitioner has been rejected by the opposite party no.-3 and the order of transfer dated 25.5.2018. Petitioner has also sought the relief for issuing the writ of mandamus directing the opposite parties to allow the petitioner to work on the post of Junior Clerk, Regional Transport Office, at Lucknow and pay regular salary.
(3.) Prior to this writ petition, the petitioner has approached this Court against the order of transfer dated 25.5.2018 by means of Writ Petition No.-17597(SS) of 2018.;
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