JASPREET SINGH,J. - (1.) Heard Sri Anubhav Prakash Srivastava, Advocate, holding brief of Sri M.E. Khan, learned counsel for the appellant as well as Sri Shirish Kumar Mishra, holding brief of Sri Sharad Pathak for respondent no. 1.
(2.) Despite service having been affected on the respondent no. 2, none has put an appearance.
(3.) In view of the above, this Court has heard the appeal on merits.;