Yashwant Varma, J. - (1.) This petition has been preferred seeking promotion of the petitioner from the post of Constable to Head Constable.
(2.) The petitioner contends that no adverse entries or punishments have been imposed in the past five years prior to the period of consideration in terms of the notification of promotion. The further allegation is that although promotion is to be affected on the basis of 'Seniority subject to rejection of the unfit', juniors of the petitioner have been promoted.
(3.) Learned Standing Counsel submits that subject to all contentions on merits being left open, the third respondent shall duly consider the grievance of the petitioner and pass a reasoned and speaking order dealing with the said claim with due notice to the private respondents herein.;