DAL VEER VERMA AND 14 OTHERS Vs. STATE OF U.P. AND ANOTHER
LAWS(ALL)-2019-12-395
HIGH COURT OF ALLAHABAD
Decided on December 10,2019

Dal Veer Verma And 14 Others Appellant
VERSUS
State of U.P. and another Respondents

JUDGEMENT

- (1.) Supplementary affidavit filed on behalf of the applicants in Court today, is taken on record.
(2.) Heard Mr. Ajendra Kumar, Advocate, holding brief of Mr. Dwijendra Prasad, learned counsel for the applicants and the learned A.G.A. for the State.
(3.) This application under section 482 Cr. P. C. has been filed challenging the summoning order dated 06.04.2019 passed by the Additional Chief Judicial Magistrate, Firozabad, in Complaint Case No. 1271 of 2018 (Chhotelal vs. Dalvir and others), under Sections 127 , 323 , 504 , 452 , 427 I.P.C., Police Station Makkhanpur, District Firozabad as well as the entire proceedings of above mentioned complaint case.;


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