SUNIL @ SONU PATHAK Vs. STATE OF U.P.
LAWS(ALL)-2019-11-73
HIGH COURT OF ALLAHABAD
Decided on November 06,2019

Sunil @ Sonu Pathak Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

VIVEK KUMAR SINGH,J. - (1.) Ref. Order on Criminal Misc. Correction Application No.2 of 2019.
(2.) Heard Sri P.K.Srivastava, learned counsel for the applicant and Sri Abhinav Prasad, learned AGA appearing for the State and also perused the record.
(3.) The correction application has been moved for correction of the order dated 23.10.2019 passed by this Court.;


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