RAGHUNANDAN SINGH Vs. STATE OF U.P.
LAWS(ALL)-2019-7-197
HIGH COURT OF ALLAHABAD
Decided on July 22,2019

RAGHUNANDAN SINGH Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

Pritinker Diwaker, J. - (1.) Sri Arun Sinha, Sri Balkeshwar Srivastava and Sri Ajay Pratap Singh, learned counsel for the appellants, Sri Dhananjay Kumar Singh learned AGA for the State and Sri Akhilesh Pandey, learned counsel for the complainant.
(2.) The appeals are formally admitted for hearing.
(3.) With the consent of parties, appeals are heard finally.;


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