JUDGEMENT
Abdul Moin, J. -
(1.) Heard Sri Ramesh Kumar Srivastava, learned counsel for the petitioners and Sri Upendra Singh, learned counsel appearing for the respondents.
(2.) Sri Ramesh Kumar Srivastava, learned counsel for the petitioner submits that he does not want to press the present petition so far as it pertains to petitioners no. 2, 6 and 8.
(3.) Accordingly, the writ petition is dismissed as not pressed so far as it pertains to petitioners no. 2, 6 and 8.;
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