MALOOK SINGH Vs. D.D.C. AND ORS.

LAWS(ALL)-2019-4-493

HIGH COURT OF ALLAHABAD

Decided on April 25,2019

MALOOK SINGH Appellant

VERSUS

D.D.C. and Ors. Respondents

- (1.) List has been revised.
(2.) No one has appeared for the respondents.
(3.) Heard the counsel for the petitioner.;