- (1.) Nitin Singh son of Shri K.P. Singh resident of C-172, Alpha - 1, Greater Noida, District Gautambudh Nagar has preferred this petition for issuance of a writ in the nature of mandamus directing respondent no.1 (Principal Secretary, Home, U.P., Lucknow) to decide representation dated 01.09.2011 and reminder dated 05.10.2011, placed on record as Annexures - 2 and 3 respectively. The other prayer made in the petition is for issuing a direction to respondent no.2 (Director General of Police, U.P., Lucknow), respondent no.3 (District Magistrate, Gautambudh Nagar, U.P.) and respondent no.4 (Deputy Inspector General of Police/Superintendent of Police, Gautambudh Nagar, U.P.) to provide adequate security to the petitioner.
(2.) We find that the petition was filed through Shri R.C. Gupta, Advocate and Shri Suyash Gupta, Advocate.
(3.) Gist of the pleadings in the petition is that the petitioner is Director in Flamingo Buildwell and Developers Pvt. Ltd., Orchid Stocks Pvt. Ltd. and B.N. Institutional Education (P) Ltd., and also does trading of leading women's garments group named "W". It has also been pleaded that the petitioner is engaged in infrastructure development, real estate promoters, developers etc. It has been pleaded that the petitioner has a property dispute with Mohd. Kashif and Mohd. Adil, both brothers, holding post of Directors in another corporate who allegedly have cheated the petitioner of Rs.1,80,00,000/-. It has been alleged that on account of the dispute, monetary and otherwise with the said two persons, F.I.R. with allegations of cheating and forgery etc., has been registered in Police Station Kasna, District Gautambudh Nagar, U.P., for commission of offence under Sections 420, 467, 468, 471, 406, 506 Indian Penal Code, placed on record as Annexure - 11. ;