DEEPENDRA KUMAR TRIPATHI Vs. UNION OF INDIA, MINISTRY OF PETROLEUM AND ORS.
LAWS(ALL)-2019-3-328
HIGH COURT OF ALLAHABAD
Decided on
March 26,2019
Deependra Kumar Tripathi
Appellant
VERSUS
Union Of India, Ministry Of Petroleum And Ors.
Respondents
JUDGEMENT
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(1.) Civil Misc. Impleadment Application dated 31.07.2014 supported by an affidavit is taken up.
(2.) No objection has been filed to the impleadment application.
(3.) Impleadment application is allowed.;
(2.) No objection has been filed to the impleadment application.
(3.) Impleadment application is allowed.;
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