JUDGEMENT
Ajit Singh, J. -
(1.) Counter affidavit filed on behalf of respondent no. 5 in the Court today is taken on record.
(2.) Rejoinder affidavit filed on behalf of petitioners is also taken on record.
(3.) Heard Sri Mirza Ali Zulfaquar, learned counsel for the petitioners, Sri Dinesh Kumar Mishra, learned counsel for the complainant and Sri Patanjali Mishra, learned AGA appearing for the State.;
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