JUDGEMENT
Pradeep Kumar Srivastava, J. -
(1.) Heard Shri Anurag Shukla, learned counsel for the appellant, Shri L.D. Rajbhar, learned AGA for the State and perused the record.
(2.) Admit
(3.) Notice need not be given to the learned AGA as he has already received the same on behalf of the State.;
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