JUDGEMENT
Pankaj Kumar Jaiswal, J. -
(1.) Sri Vishal Kumar Upadhyay, learned counsel for the appellant. Sri Shireesh Kumar, learned counsel for the respondents heard on C.M.A. No. 106211 of 2019.
(2.) The present special appeal is filed by the appellant is barred by 37 days. The cause shown in the affidavit filed in support of the application is found to be sufficient.
(3.) Accordingly, C.M.A. No. 106211 of 2019 is allowed.;
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