DEEPAK GOEL Vs. RADHEY SHYAM AGARWAL
LAWS(ALL)-2019-5-368
HIGH COURT OF ALLAHABAD
Decided on May 29,2019

Deepak Goel Appellant
VERSUS
RADHEY SHYAM AGARWAL Respondents

JUDGEMENT

DEVENDRA KUMAR UPADHYAYA,J. - (1.) Supplementary affidavit filed on behalf of the petitioner and short counter affidavit filed on behalf of the respondent No.2, are taken on record.
(2.) Heard Sri Sudeep Seth, learned Senior Advocate, assisted by Sri Manoj Kumar Dubey for the petitioner and Sri Vivek Raj Singh, learned Senior Advocate, assisted by Sri Dhruv Kumar for the respondent Nos. 1 and 2.
(3.) With the consent of the learned counsel for the parties, this petition is being decided at the admission stage itself.;


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