JUDGEMENT
Rohit Ranjan Agarwal, J. -
(1.) Heard Shri B.L. Yadav, learned counsel for petitioner, learned Standing Counsel for respondent Nos.1 and 2 and Sri Devendra Pratap Singh, learned counsel for respondent Nos. 3 to 5.
(2.) Petitioner has assailed suspension order dated 21.01.2019 passed by respondent No.4.
(3.) Petitioner is a Cadre Secretary posted at Kolana Sadhan Sahkari Samiti Ltd., Block Narainpur (Chunar), District Mirzapur. An inspection was made in the Society on 04.1.2019 by Branch Manager, District Co-operative Bank Ltd., Mirzapur Branch, Kailhat at around 11.00 a.m. Certain shortages were found by him in the fertilizers stock of society. A report was submitted by Branch Manager.;
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