J.J.Munir,J. - (1.) The petitioner has come up with the following material relief: "i) to issue a writ, order or direction in the nature of mandamus commanding and directing the respondent no. 2 to decide the mutation application no. T201814360306517 dated 20.11.2018 pending before him. "
(2.) Heard Sri Dinesh Tiwari, learned counsel for the petitioner and Sri Ved Prakash Mishra, learned Standing Counsel on behalf of the State.
(3.) Learned counsel for the petitioner, Sri Dinesh Tiwari submits that the proceedings of this mutation case are pending since 20.11.2018.;