RAJEEV SHUKLA Vs. RAJENDRA KUMAR AGRAWAL
LAWS(ALL)-2019-1-238
HIGH COURT OF ALLAHABAD
Decided on January 11,2019

RAJEEV SHUKLA Appellant
VERSUS
RAJENDRA KUMAR AGRAWAL Respondents

JUDGEMENT

- (1.) This SCC Revision has been filed by the revisionist praying for quashing of the order dated 11.05.2018 passed by the Additional District Judge, Court No. 10, Allahabad in J.S.C.C. Case No. 29 of 2013 (Dr. Rajendra Kumar Agrawal Vs. Rajeev Shukla.
(2.) I have heard learned Senior Counsel Sri Shashi Nandan assisted by Sri Sudeep Harkauli for the petitioner Rajeev Shukla and Sri Shailendra Jaiswal appearing for the respondent.
(3.) The facts as relevant for decision of the controversy are being given herein below:-;


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