JUDGEMENT
SIDDHARTH,J. -
(1.) Supplementary affidavit filed is taken on record.
(2.) Heard learned counsel for applicant, learned A.G.A. for the State and perused the record.
(3.) This bail application has been preferred by the accused-applicant, Aashish Singh @ Loha Singh, who is involved in Case Crime No. 549 of 2019, under Section 21/22 of N.D.P.S. Act, Police Station- Kotwali Nagar, District- Banda.;
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