RANDHIR SINGH U M VIDYALAYA AND ANR Vs. STATE OF U P AND 7 OTHERS
LAWS(ALL)-2019-4-192
HIGH COURT OF ALLAHABAD
Decided on April 10,2019

Randhir Singh U M Vidyalaya And Anr Appellant
VERSUS
State Of U P And 7 Others Respondents

JUDGEMENT

Pankaj Mithal, J. - (1.) Heard learned counsel for the parties.
(2.) A very interesting question arises in this petition for which purpose it would be appropriate and necessary for me to first state the background facts.
(3.) The dispute is regarding plot No.398/0.058 Are and plot No.398Sa/0.113 Are situate in Village Pinjari Summer Singh, Pargana Azam Nagar, Tehsil Aliganj, District Etah.;


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