DUNCANS INDUSTRIES LIMITED INDIAN EXPLOSIVES LTD KANPUR Vs. PRESIDING OFFICER LABOUR COURT-III KANPUR AND ANOTHER
LAWS(ALL)-2019-2-114
HIGH COURT OF ALLAHABAD
Decided on
February 14,2019
Duncans Industries Limited Indian Explosives Ltd Kanpur
Appellant
VERSUS
Presiding Officer Labour Court-Iii Kanpur And Another
Respondents
JUDGEMENT
B. Amit Sthalekar, J. -
(1.) Supplementary affidavit filed today by the petitioner is taken on record.
(2.) Civil Misc. Application No. 201102 of 2012 dated 15.7.2012 is taken up.
(3.) The prayer in the application is to permit the petitioner to change the name of the petitioner in the array of parties from M/s Duncans Industries Limited to M/s Kanpur Fertilizers and Cement Limited.;
(2.) Civil Misc. Application No. 201102 of 2012 dated 15.7.2012 is taken up.
(3.) The prayer in the application is to permit the petitioner to change the name of the petitioner in the array of parties from M/s Duncans Industries Limited to M/s Kanpur Fertilizers and Cement Limited.;
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