JUDGEMENT
Jaspreet Singh, j. -
(1.) Rejoinder-affidavit filed by the petitioner to the counter-affidavit filed by the opposite party no.5 is taken on record.
(2.) Notice on behalf of the opposite parties no.1 to 4 has been accepted by the office of the Chief Standing Counsel.
(3.) Heard Shri Amrendra Nath Tripathi, assisted by Shri Ashutosh Shahi learned counsel for the petitioner and Shri Saurabh Yadav holding brief of Shri Yogendra Nath Yadav for opposite party no.6 as well as Shri Pt. S. Chandra for opposite party no.5.;
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