JUDGEMENT
-
(1.) Sri Bal Keshwar Srivastava, learned counsel for the petitioner has filed supplementary affidavit. The same is taken on record.
(2.) Heard Sri Bal Keshwar Srivastava, learned counsel for the petitioner, learned State Counsel for opposite parties no.1 and 2 and Sri Vasisht Muni Misra holding brief of Sri Shree Prakash Singh, learned counsel for opposite parties no. 3 to 5 and perused the record.
(3.) Facts, in brief, of the present case are that a commercial connection no.095891/1205 has been provided by U.P. Power Corporation Limited in the premises where the petitioner is running his business.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.