PRAKASH PADIA,J. - (1.) Counter affidavit filed by Sri Rajesh Kumar Jaiswal on behalf of respondent no. 1, National Highway Authority of India in the Court today is taken on record.
(2.) Learned counsel for the petitioner has stated at the Bar that he does not propose to file any rejoinder affidavit and the matter may be disposed of finally.
(3.) Heard Sri Manoj Kumar Mishra, learned counsel for the petitioner, Sri Rajesh Kumar Jaiswal, learned counsel for the respondent no.1 and learned Standing Counsel for the respondent no.2.;