MAGAN LAL Vs. SAJID ALI KHAN

LAWS(ALL)-2019-2-241

HIGH COURT OF ALLAHABAD

Decided on February 01,2019

MAGAN LAL Appellant

VERSUS

Sajid Ali Khan Respondents

JUDGEMENT

- (1.) In Re: Restoration application No. 24 of 2019 This is an application seeking recall of the order dated 4.12.2018.
(2.) Application is allowed.
(3.) The order dated 4.12.2018 is recalled.;

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