RAM SAGAR AND 2 OTHERS Vs. DISTRICT BASIC EDUCATION OFFICER
LAWS(ALL)-2019-12-342
HIGH COURT OF ALLAHABAD
Decided on December 11,2019

Ram Sagar And 2 Others Appellant
VERSUS
DISTRICT BASIC EDUCATION OFFICER Respondents

JUDGEMENT

- (1.) Heard Shri Indra Raj Singh, learned counsel for the petitioners; learned Standing Counsel for the State respondents; Shri B.S. Pandey, learned counsel for the Committee of Management and Shri Awadhesh Kumar, learned counsel for respondent no.2.
(2.) Petitioners namely Ram Sagar s/o Vishesar, Kalideen s/o Lat Manraj and Smt. Anjali Devi w/o Shri Raja Ram, who are Assistant Teachers in Sardar Patel Babu Ram Verma, Samajwadi Laghu Madhyamik Vidyalaya, Amaurali, Shumali, District Basti, are before this Court with the prayer to command the first respondent-District Basic Education Officer, Basti to pay salary to the petitioners for the posts of Assistant Teacher alongwith arrears within stipulated time as may be fixed by this Court.
(3.) Learned counsel for the petitioner has informed to the Court that earlier the petitioners have approached this Court by preferring Writ A no.29352 of 2012 ( Ram Sagar and others vs. State of U.P. and others ). The same was decided vide order dated 20.11.2017 collectively with the Writ A no.7243/2001 filed by one Rajit Ram.;


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