AKHILESH KUMAR Vs. COLLECTOR/ DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION
LAWS(ALL)-2019-2-56
HIGH COURT OF ALLAHABAD
Decided on February 14,2019

AKHILESH KUMAR Appellant
VERSUS
Collector/ District Deputy Director Of Consolidation Respondents

JUDGEMENT

- (1.) The cause for a day's delay in filing the appeal is sufficient and is accordingly condoned.
(2.) Office to proceed and allot regular number to the appeal.
(3.) Delay Condonation Application No.3 of 2019 is allowed.;


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