HONBLE RAJEEV SINGH, J. - (1.) Vakalatnama filed by Mr. Ram Sankar Singh, Advocate and Mr. Ram Raj Singh, Advocate on behalf of the respondent No.1 is taken on record.
(2.) Heard learned counsel for the petitioners, Mr. Pankaj Srivastav, learned Additional Chief Standing Counsel, Mr. Rama Shankar Singh, learned counsel for the respondent No.1 and perused the record.
(3.) The present petition has been filed for quashing the order dated 18.12.2019 passed by the District Judge, Lucknow in P.A. Execution Case No.804 of 2019 (Alinda Chandra vs. R.P. Srivastava).;