LAWS(ALL)-2019-11-335

DHARM PAL YADAV Vs. STATE OF U.P.

Decided On November 29, 2019
Dharm Pal Yadav Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) This Court has passed order dated 27.11.2019 as under:-

(3.) This Court has passed the order dated 04.09.2019 as under:-