JUDGEMENT
Sudhir Agarwal, J. -
(1.) Heard Sri G.S. Chaturvedi, learned Senior Advocate assisted by Ms. Saumya Chaturvedi, Advocate and Sri Arvind Verma, learned Senior Advocate assisted by Ms. Tanish J. Munir, Advocate for applicants and Sri Nikhil Chaturvedi, learned A.G.A. for State as well as Sri Manish Tiwari, Advocate for Complainant-Respondent.
(2.) Both these applications have been filed against same proceedings pending in the Court of 9th Additional Chief Judicial Magistrate, Ghaziabad, hence were heard together and are being decided by this common judgment.
(3.) Application No. 960 of 1997 has been filed by 12 applicants with a prayer to quash Complaint No. 447 of 1996 filed by Respondent-2 in the Court of 9th Additional Chief Judicial Magistrate, Ghaziabad and entire proceedings including Criminal Case No. 2234 of 1996 as also bailable warrant dated 11.09.1996 issued by Magistrate concerned against applicants.;
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