JUDGEMENT
JASPREET SINGH,J. -
(1.) Heard Sri Badrish Kumar Tripathi, learned counsel for the petitioner and Sri Savitra Vardhan Singh for respondent no. 1 and Sri Shree Prakash Singh, learned counsel for the respondent no. 2.
(2.) The petitioner-institution namely WTM Ayurvedic Medical College and Hospital is an Ayurvedi Medical College and is being run by a Trust namely Tasadduque Hussain Muslim Educational Society.
(3.) The petitioner-institution was granted a No Objection Certificate by means of letter dated 17.03.2016 for conducting a BAMS Course with 100 seats. In furtherance thereof, the petitioner started its first Academic Session in the year 2017-18 and later vide letter dated 05.10.2018 it was granted the permission for conducting the second professional year for the Academic Session 2018-19.;
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