SIDDHARTH,J. - (1.) Counter affidavit, Rejoinder affidavit and Supplementary affidavit filed today are taken on record.
(2.) Heard Sri Ramesh Upadhyay, learned Senior Counsel assisted by Sri Rajan Upadhyay, Advocate for the applicant and Sri Ashish Pandey, learned counsel appearing on behalf of Narcotic Control Bureau, Lucknow.
(3.) This bail application has been preferred by the accused-applicant,Rajan Alias Kalibux Singh, who is involved in N.C.B. No. 17 of 2018, under Sections- 8/20/27-A/29 N.D.P.S. Act, Police Station- N.C.B., Lucknow, District-Lucknow.;