JUDGEMENT
RAM SURAT RAM (MAURYA),J. -
(1.) Heard Sri O.P. Singh, Senior Advocate, assisted by Sri Indra Raj Singh, for Ajay Kumar Singh, Sri Sudeep Harkauli, for Bhaskar Mishra, Sri Sudhir
Mehrotra, Special Counsel and Sri Anil Kumar Mishra, for Ranjeet Singh.
(2.) Ajay Kumar Singh has filed Contempt Appeal No. 4 of 2018 and Bhaskar Mishra has filed Contempt Appeal No. 3 of 2018, from the
judgment and order of punishment passed by Hon'ble Single Judge of this
Court, dated 14.03.2018, in Contempt Application (Civil) No. 941 of 2017,
Dr. Ranjeet Singh vs. Shri Bhaskar Mishra and 2 others.
(3.) Dr. Ranjeet Singh (opposite-party-1) was posted as the Principal of Panchsheel Inter College, Fatehganj, Jaunpur, a "Private Aided Institution".
In pursuance of the resolution of Committee of Management of the College,
Ajay Kumar Singh (the appellant), in the capacity of the manager, vide letter
dated 05.10.2016, suspended Dr. Ranjeet Singh, in exercise of powers under
Section 16-G of U.P. Intermediate Education Act, 1921 and initiated
disciplinary proceeding and also issued a charge sheet. Dr. Ranjeet Singh
submitted his reply dated 17.10.2016, against the suspension order/charge
sheet. Committee of Management was not satisfied with the reply of Dr.
Ranjeet Singh. Ajay Kumar Singh, therefore, forwarded the papers relating
to disciplinary proceedings to District Inspector of School, Jaunpur, on
17.10.2016, for approval of suspension order, as required under Section 16-G (7) of U.P. Intermediate Education Act, 1921.;
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