JUDGEMENT
AJIT KUMAR, J. -
(1.) Personal affidavit and Exemption application filed by Sri S.K.Verma, presently posted as Chief Engineer (I.P.D.S.) Purvanchal Vidyut Vitran Nigam Ltd. Vidyut Nagar, Bhikaripur, Varanasi, are taken on record.
(2.) Heard Sri Shashi Nandan, learned Senior Advocate assisted by Sri Pankaj Srivastava, learned counsel for the petitioner and Sri ManisH Goel, learned Senior Advocate and Additional Advocate General, assisted by Sri Ravi Anand Agrawal, learned counsel for the respondents.
(3.) In compliance of our earlier order dated 9.12.2019, Sri S.K.Verma, presently posted as Chief Engineer (I.P.D.S.) Purvanchal Vidyut Vitran Nigam Ltd. Vidyut Nagar, Bhikaripur, Varanasi is personally present before this Court.;
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