VIJAY NATH AND 5 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
LAWS(ALL)-2019-5-61
HIGH COURT OF ALLAHABAD
Decided on May 06,2019

Vijay Nath And 5 Others Appellant
VERSUS
Deputy Director of Consolidation and another Respondents

JUDGEMENT

Rajiv Joshi, J. - (1.) Counter affidavit filed today is taken on record.
(2.) Heard Sri A.P. Tewari, learned counsel for the petitioners and Sri S.N. Tripathi, learned counsel for the respondents.
(3.) With the consent of learned counsel for the parties, the writ petition is being decided finally at the admission stage itself.;


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