SHIVAGOPAL Vs. STATE OF U P AND 4 OTHERS
LAWS(ALL)-2019-5-104
HIGH COURT OF ALLAHABAD
Decided on May 08,2019

Shivagopal Appellant
VERSUS
State Of U P And 4 Others Respondents

JUDGEMENT

Suneet Kumar - (1.) We have heard Sri Ram Kishore Gupta on behalf of the appellants and Sri Shashank Shekhar Singh, Additional Chief Standing Counsel for the respondents.
(2.) The written submission of Sri B.N. Singh Rathore ha\s also been considered.
(3.) In the batch of writ petitions the controversy involved is with regard to entitlement of the government servant to receive death-cum-retirement gratuity on superannuation or otherwise pending judicial proceedings.;


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