- (1.) Heard learned counsel for the petitioner in these two writ petitions as also learned Standing Counsel for the State-respondents.
(2.) I have also perused the instructions that have been received by Learned Standing Counsel.
(3.) Writ Petition No. 20707 of 2019 has been filed by the petitioner, Devendra Kumar, complaining that his name is not recorded in the main khatauni of 1418 to 1425 Fasli, although, it should have been incorporated despite applications having been filed for the said purpose. However, no action has been taken by the respondents only the applications filed by the petitioner.;