JUDGEMENT
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(1.) Judgment dated 19.01.2017 having been recalled vide order of date passed on Recall Application, the writ petition is restored to its original number.
(2.) Heard Sri Narendra Kumar, Advocate, holding brief of Sri Akhilesh Kumar, learned counsel for petitioners and perused the record.
(3.) This writ petition is directed against order dated 4th September, 2003 passed by State Public Services Tribunal partly allowing claim petition filed by respondent 2.;
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