JUDGEMENT
Sudhir Agarwal, J. -
(1.) Heard Sri R.C. Dwivedi, Advocate, for petitioner; learned Standing Counsel, Sri Gulrez Khan, Advocate, holding brief of Sri J.H. Khan, Advocate, and Sri Ramanuj Pandey, Advocate, for respondents.
(2.) This writ petition has been filed by sole petitioner, Sanjay Mani Tripathi, praying for a writ of certiorari for quashing order dated 17.12.2007 (Annexure-10 to the writ petition) passed by District Inspector of Schools, Deoria (hereinafter referred to as "DIOS"), whereby it has rejected petitioner's representation, declared appointment of Sri Satish Chandra Pandey, respondent-6 as valid and has accordingly granted financial sanction/approval to his appointment.
(3.) Facts in brief, giving rise to present dispute, are as under.;
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