ASHFAQ ALI Vs. TAHIRA AND ORS.

LAWS(ALL)-2019-11-486

HIGH COURT OF ALLAHABAD

Decided on November 14,2019

ASHFAQ ALI Appellant

VERSUS

Tahira And Ors. Respondents

AJAY BHANOT,J. - (1.) (Civil Misc. Correction Application No. 10 of 2019)
(2.) Heard.
(3.) Correction application is allowed.;