BIRLA CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I U P AND OTHERS
LAWS(ALL)-2019-5-243
HIGH COURT OF ALLAHABAD
Decided on
May 15,2019
BIRLA CORPORATION LTD
Appellant
VERSUS
Presiding Officer Industrial Tribunal I U P And Others
Respondents
JUDGEMENT
J.J. Munir, J. -
(1.) Case called on for hearing today. Sri Piyush Bhargava, learned counsel for the petitioner is present.
(2.) No one appears on behalf of the respondent-workman.
(3.) Sri S.P. Singh, learned Standing Counsel for the State appears on behalf of respondent nos. 1 and 2.;
(2.) No one appears on behalf of the respondent-workman.
(3.) Sri S.P. Singh, learned Standing Counsel for the State appears on behalf of respondent nos. 1 and 2.;
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