ABDUL MOIN,J. - (1.) Supplementary affidavit filed today is taken on record.
(2.) Heard Sri Sudeep Seth, Senior Advocate, assisted by Sri Gaurav Tripathi, learned counsel for the petitioner and Sri A.R. Khan, learned counsel appearing for respondents.
(3.) Under challenge is the suspension order dated 17.10.2019, a copy of which is Annexure-1 to the writ petition.;