JUDGEMENT
RAJAN ROY,J. -
(1.) Heard.
1. Shri Abhubhav Awasthi holding brief of Shri Manoj Kumar Mishra, learned counsel for the petitioner informs the Court that the election petition has ultimately been rejected.
(2.) Shri Sanjay Tripathi, learned counsel for the opposite party no. 2 is not present.
(3.) None has appeared on behalf of the opposite parties no. 3 and 4.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.