Sanjay Kumar Singh, J. - (1.) Heard Sri Garunpal Singh, learned counsel for the revisionist and learned Additional Government Advocate for the State.
(2.) As per office report dated 2.1.2019 notice issued to opposite party no.2, pursuant to order dated 16.1.2017 of this Court, received back after service personally upon opposite party no.2, but no one is present on behalf of opposite party no.2 even in the revised list.
(3.) Learned Additional Government Advocate has pointed out that counter affidavit on behalf of State has been filed, which is on record.;