- (1.) Supplementary affidavit filed in Writ Petition No.17915 (M/S) of 2018 today is taken on record
(2.) Heard Sri Ajay Kumar Pandey, learned counsel for the petitioner in Writ Petition No.309 (M/S) of 2019 and Sri Yugal Kishor Tripathi, learned counsel for petitioners in Writ Petition No.17915 (M/S) of 2018 and learned Standing Counsel for the State-respondents.
(3.) Sri Ghufran Hussain, learned counsel representing the respondent no.4 in both the petitions has also been heard.;