DINESH KUMAR SINGH,J. - (1.) Rejoinder affidavit filed today is taken on record.
(2.) Heard Sri S.A. Imam, learned counsel for the applicant and Sri G.P. Singh, learned A.G.A.
(3.) None has appeared from the side of the opposite party no. 2 although counter affidavit dated 12.5.2019 has been filed from his side.;