JUDGEMENT
Sangeeta Chandra, j. -
(1.) Rejoinder affidavit filed today is taken on record.
(2.) Heard learned counsel for the petitioner and learned Standing Counsel for the State-respondents.
(3.) This petition has been filed challenging the order dated 13.3.2012 passed by the Presiding Officer, Labour Court, Faizabad in Adjudication Case no.27 of 2001.;
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