JUDGEMENT
RAJESH SINGH CHAUHAN,J. -
(1.) Heard Sri Sudhir Pandey, learned counsel, who has filed Vakalatnama on behalf of the petitioner along with Sri O.P. Tiwari, learned counsel for the petitioner and Dr. V.K. Singh, learned counsel appearing for the opposite party Nos.2 to 5, while notice on behalf of opposite party No.1 has been accepted by the office of the learned Assistant Solicitor General of India.
(2.) The Vakalatnama filed by Sri Sudhir Pandey, Advocate is taken on record.
(3.) Learned counsel for the petitioner has filed supplementary affidavit, today in the Court, the same is taken on record.;
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